Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(9)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(9)(d) in The Central Motor Vehicles Rules, 1989

(d)M3 categories of buses that ply on All India Tourist Permit, manufactured on and after the 1st day of October, 2007.]