Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Gujarat - Subsection Section 69(c) in The Gujarat Rural Housing Board Act, 1972 (c)the remuneration and conditions of service of the Secretary, Housing Commissioner and other officers and servants of the Board under section 15;
