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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(iii) in The Himachal Pradesh Court fees Act, 1968

(iii)for other movable property having a market value,-In suits for movable property other than money, where the subject matter has a market-value-according to such value at the date of presenting the plaint.