Orissa High Court
Dr. Uttamkumar Samanta vs Kiit University on 20 August, 2025
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A No.66 of 2017
Dr. Uttamkumar Samanta .... Appellant
Mr. Nityabrata Behuria,
Advocate
-versus-
KIIT University, .... Respondents
Bhubaneswar and others
Ms.Pami Rath, Senior Advocate
(For respondent nos.1 to 4)
Mr. J.K. Mishra, Senior Advocate
along with Mr. Purna Chandra
Behera, Advocate (for
respondent no.5)
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE S.S. MISHRA
ORDER
Order No. 20.08.2025 11. This matter is taken up through Hybrid
arrangement (video conferencing/physical mode).
Mr. Nitrabrata Behuria, learned counsel submits that he has filed Vakalatnama on behalf of the appellant and the matter may be taken up two weeks after.
Ms. Pami Rath, learned Senior Advocate appearing for the respondent nos.1 to 4 is present through virtual mode.
Page 1 of 1List this matter in the week commencing from 15.09.2025.
( S.K. Sahoo) Judge ( S.S. Mishra) Judge Subhasis Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 20-Aug-2025 18:28:34 Page 2 of 2