Supreme Court - Daily Orders
Mohd.Hasan(D)Thr.Mr.Imamuddin The ... vs State Of U.P. . on 27 January, 2014
X
ITEM NO.45 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).3578-3579/2012
(From the judgement and order dated 09/12/2011 in CMWP No.26041/2010 dated
09/01/2012 in SA No.22/2012 of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
MOHD.HASAN(D)THR.MR.IMAMUDDIN THE SEC. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(With appln(s) for c/delay in filing counter affidavit,vacating
stay,exemption from filing O.T. and prayer for interim relief and office
report)
Date: 27/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. S.D. Singh, Adv.
Ms. Bharti Tyagi,Adv.
For Respondent(s) Mr. Tripurari Ray, Adv.
Mr. B.S. Billowria, Adv.
Mr. Rajinder Singh, Adv.
Mr. Ashutosh Dubey, Adv.
for Mr. Vishnu Sharma,AOR
UPON hearing counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
|(Parveen Kr.Chawla) | |(Indu Bala Kapur) |
|Court Master | |Court Master |
| | | |