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[Cites 0, Cited by 0] [Section 208(5)] [Section 208] [Entire Act]

State of Odisha - Subsection

Section 208(5)(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)Explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases or any liquid or solid used as building material;