Rajasthan High Court - Jodhpur
Rukmani Devi @ Rukhmani vs Om Prakash on 4 February, 2022
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 488/2019
Rukmani Devi @ Rukhmani
----Appellant
Versus
Om Prakash
----Respondent
For Appellant(s) : Mr. Rahul Soni through VC
For Respondent(s) : Mr. Vishal Singhal through VC
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 04/02/2022 At the oral request made by the counsel for the appellant, service of notice upon respondent No.1 is hereby dispensed with.
Mr. Vishal Singhal Adv. has put in his appearance for respondent No.2 List this matter after two weeks, as prayed.
(MANOJ KUMAR GARG),J 54-Samvedana/-
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