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Patna High Court - Orders

M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 1 April, 2024

Bench: Chief Justice, Harish Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.15940 of 2023
                  ======================================================
                  M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)

                                                                            ... ... Petitioner/s
                                                     Versus
                  Union of India & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :     Mr. Viveka Nand, Advocate
                  For the Respondent/s    :     Dr. K.N. Singh, ASG
                                                Mr. Anshuman Singh, Sr. SC. CGST & CX
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE HARISH KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

5    01-04-2024

As prayed for by the learned counsel for the petitioner, post on 26.04.2024.

2. It is made clear that no further adjournment shall be granted.

(K. Vinod Chandran, CJ) ( Harish Kumar, J) aditya/-

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