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[Cites 0, Cited by 0] [Section 19A(11)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(11)(c) in The Sugar Development Fund Rules, 1983

(c)The buffer stock subsidy towards storage and insurance shall be payable only for the period during which the sugar factory has obtained the insurance coverage of the buffer stock as the storage and insurance subsidy are clubbed together.