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[Cites 0, Cited by 0] [Section 39(39)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(39)(b) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(b)When the absence is necessitated by reason of an employee who is a member of the Auxiliary Force, Indian Home Guards, Air Raid Precautions or other Civil Defence Organization or any other official organization of a similar nature having a attend an annual camp or be on training or