Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Punjab - Subsection Section 7A(2) in The Central Sales Tax (Punjab) Rules, 1957 (2)All payments under the Act shall be made in Challan Form-II in the same manner in which similar payments are made under the Punjab General Sales Tax Rules, 1949.
