Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(4) in The Rajasthan Higher Judicial Service Rules, 1969 (4)any other rules made under the proviso to Article 309 of the Constitution and made applicable to the members of the Service in consultation with the Court.
