Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(2) in Calicut University Act, 1975 (2)"affiliated college" means a college affiliated to the University in accordance with the provisions of this Act and the Statues and in which instruction is provided in accordance with the provisions of this statutes, Ordinances and Regulations;
