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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(1)(d) in The Himachal Pradesh National Law University Act, 2016

(d)to give views and to make recommendations to the Executive Council on any financial matters affecting the University, either on its own motion or on a reference from the Executive Council or the Vice-Chancellor.