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[Cites 0, Cited by 0] [Section 431(2)] [Section 431] [Entire Act]

State of Tamilnadu - Subsection

Section 431(2)(b) in The Madurai City Municipal Corporation Act, 1971

(b)regulate or prohibit the moving of any resolution or the making of any motion on, or the discussion of any matter unconnected with the municipal administration;