Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Punjab - Subsection Section 147(i) in Punjab Regional and Town Planning and Development Act, 1995 (i)anything made or constructed in the area comprised in the abadi- deh of any village falling inside, its Lal-Lakir or phirni;
