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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)The record of the dates on which white-washing, colour washing, varnishing, painting or cleaning, as the case may be, was carried out under sub-rule (I) shall be entered by the employer in a register maintained in Form 111.