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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)hoist shafts are provided with rigid panels or other adequate fencing-
(i)at the ground level on all sides of such shafts; and
(ii)at all other levels on all sides of the access to such shafts;