Patna High Court - Orders
Bibek Kumar Singh @ Chunu Baba vs The State Of Bihar on 6 June, 2023
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.27474 of 2023
Arising Out of PS. Case No.-516 Year-2022 Thana- MADHAURAH District- Saran
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Bibek Kumar Singh @ Chunu Baba
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : None
For the Opposite Party/s : Mr. Choubey Jawahar, APP
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CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
2 06-06-2023Despite repeated call, no one appears on behalf of the petitioner.
Counsel for the State appeared. Put up this case after vacation i.e. on 20.06.2023.
(Dr. Anshuman, J.) sadique/-
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