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Union of India - Section

Section 43 in The Gas Cylinders Rules, 2016

43. License for filling and possession.

(1)No person shall fill any cylinder with compressed gas and no cylinder filled with compressed gas shall be possessed by anyone except under and in accordance with the conditions of a license granted under these rules.
(2)The licensee shall be responsible, for all operations connected with the filling and possession of cylinders in the licensed premises.