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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(b) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(b)the courses of study to be laid down for the degrees, diplomas and certificates of the University;