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[Cites 0, Cited by 0] [Section 58B(1)] [Section 58B] [Entire Act]

State of Kerala - Subsection

Section 58B(1)(b) in Abkari Act, 1 of 1077

(b)adds any substance,which when swallowed or inhaled by, or injected into, a human being produces intoxication, drowsiness, sleep, stupification or insensibility, to any alcoholic preparation; or