Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act] State of West Bengal - Subsection Section 43(6)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (a)those instruments are generated and maintained in such manner and retained for such period as may be specified in schedule VI; and