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Madhya Pradesh High Court

Raj Kumar Soni vs The Life Insurance Corporation Of India on 11 December, 2023

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 29032 of 2023 (RAJ KUMAR SONI Vs THE LIFE INSURANCE CORPORATION OF INDIA AND OTHERS) Dated : 11-12-2023 Parties through their counsel.

As prayed by learned counsel for the petitioner, list the matter in the next week.

(VINAY SARAF) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 12/12/2023 4:59:09 PM