Section 14(j) in Gujarat Industrial Development Act, 1962
(j)[***] [The words 'subject to the previous permission of the State Government', were deleted, by Gujarat 11 of 1986, Section 15 (6) (w.e.f. 01-07-1986).] to delegate any of its powers generally or specially to any of its committees or officers and to permit them to re-delegate specific powers to their subordinates;
