Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act] Union of India - Subsection Section 76(6)(ii) in The Central Motor Vehicles Rules, 1989 (ii)personal vehicles of the head of the mission shall be allotted the number 1, followed consecutively, in alphabetical order, by a letter beginning with the letter A;