Section 30 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001
30. Manner of advertisement
.-An application for the registration of a layout-design required to be advertised under sub-section (1) of section 10 or to be re-advertised under sub-section (2) of that section shall be advertised in the journal. The following details shall be given in the advertisement, namely:-(i)application No;(ii)date of acceptance of application for registration of layout-design;(iii)name and address of the proprietor as given in the application;(iv)brief description of the layout-design;(v)whether the layout-design has been commercially exploited, if so the period of such exploitation;(vi)the address of the office of the Registry where the application is filed.
