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State of Tamilnadu - Section

Section 107 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

107. Reshoring.

- The employer shall ensure at a construction site of a building or other construction work that,-
(a)reshoring used in concreting work is provided to a slab or beam for its safe support after its stripping or where such slab or beam is subjected to superimposed loads due to construction above such slab or beam; and
(b)the provisions applicable to shoring in a concreting work under this Chapter shall also be applicable to reshoring in such work.