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Punjab-Haryana High Court

Paramjit Panag And Others vs State Of Punjab on 2 March, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

       In the High Court of Punjab & Haryana at Chandigarh



R. F. A. No. 1893 of 2008 (O&M)


Paramjit Panag and others                            ..... Appellants
                                 vs
State of Punjab                                      .... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. S. S. Rathore and Mr. Naresh Kaushal, Advocates, for the appellants.

Mr. B. B. S. Teji, Assistant Advocate General, Punjab.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.





2.3.2009                                                ( Rajesh Bindal)
vs.                                                           Judge