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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 120(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)The officer so delegated under this section may sub-delegate any of his powers to any officer of the State Government not below the rank of Deputy Director in the State or Under Secretary to the State Government.