Andhra Pradesh High Court - Amravati
Kothapalli Geeta vs The State Of Ap on 6 March, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.1226 of 2024 and 33150 of 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
02 06.03.2024 NJS,J
Counter of the concerned respondents is
not yet filed.
List on 27.03.2024. Interim order granted on the earlier occasion shall stand extended by eight (08) weeks.
_______ NJS, J Ssv