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Andhra Pradesh High Court - Amravati

Kothapalli Geeta vs The State Of Ap on 6 March, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.1226 of 2024 and 33150 of 2023
                      PROCEEDING SHEET
SL.     DATE                       ORDER                        OFFICE
NO.                                                              NOTE
02    06.03.2024 NJS,J

                      Counter of the concerned respondents is

not yet filed.

List on 27.03.2024. Interim order granted on the earlier occasion shall stand extended by eight (08) weeks.

_______ NJS, J Ssv