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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(p) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 2020

(p)"principal officer" means an employee of the portfolio manager who has been designated as such by the portfolio manager and is responsible for: -
(i)the decisions made by the portfolio manager for the management or administration of portfolio of securities or the funds of the client, as the case may be; and
(ii)all other operations of the portfolio manager.