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State of Arunachal Pradesh - Section

Section 346 in Arunachal Pradesh Municipal Act, 2007

346. Committee for sanction of building plans in case of Class "C" Municipal Councils and Nagar Panchayats.

- The State Government shall by order, in writing, constitute a Committee or Committee to deal with the sanction of building plan for Class "C" Municipal Councils or Nagar Panchayats in the specified municipal areas.