Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34K(1)] [Section 34K] [Entire Act]

Union of India - Subsection

Section 34K(1)(a) in The Tobacco Board, Rules, 1976

(a)the licence or its renewal was obtained by furnishing incorrect information; or