Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Chattisgarh - Subsection Section 55(2) in The Chhattisgarh Gram Nyayalaya Rules, 2001 (2)If only one name of the member is proposed the Chief Executive Officer shall declare such member as elected as Pradhan.
