Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Gujarat High Court

Roshniben Abherajbhai Chaudhari vs Gujarat Public Service Commission & on 8 September, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                       C/CA/8727/2016                                            ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     CIVIL APPLICATION (FOR DIRECTION) NO. 8727 of 2016

                       In SPECIAL CIVIL APPLICATION NO. 13175 of 2016

                                                 With
                         SPECIAL CIVIL APPLICATION NO. 13175 of 2016
         ==========================================================
                      ROSHNIBEN ABHERAJBHAI CHAUDHARI....Applicant(s)
                                          Versus
                   GUJARAT PUBLIC SERVICE COMMISSION & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR PA JADEJA, ADVOCATE for the Applicant(s) No. 1
         SHRIJIT G PILLAI, ADVOCATE for the Applicant(s) No. 1
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 2
         MR PREMAL R JOSHI, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                        Date : 08/09/2016


                                          ORAL ORDER

To be listed on 14.09.2016.

(N.V.ANJARIA, J.) cmjoshi Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Sep 09 02:13:45 IST 2016