Gujarat High Court
Roshniben Abherajbhai Chaudhari vs Gujarat Public Service Commission & on 8 September, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/CA/8727/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 8727 of 2016
In SPECIAL CIVIL APPLICATION NO. 13175 of 2016
With
SPECIAL CIVIL APPLICATION NO. 13175 of 2016
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ROSHNIBEN ABHERAJBHAI CHAUDHARI....Applicant(s)
Versus
GUJARAT PUBLIC SERVICE COMMISSION & 1....Respondent(s)
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Appearance:
MR PA JADEJA, ADVOCATE for the Applicant(s) No. 1
SHRIJIT G PILLAI, ADVOCATE for the Applicant(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 2
MR PREMAL R JOSHI, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 08/09/2016
ORAL ORDER
To be listed on 14.09.2016.
(N.V.ANJARIA, J.) cmjoshi Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Sep 09 02:13:45 IST 2016