Andhra Pradesh High Court - Amravati
Yellapu Uma Maheshwari, vs Buddha Jagadheswara Rao on 1 April, 2022
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: C.R.P.No.442 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
Transfe
2 01.04.2022 NJS, J rred to
io
Learned counsel for the petitioner is folder
permitted to take out personal notice on the 1st before
correcti
respondent through the counsel appearing in the ons.
Trial Court by Registered Post and Acknowledgment B/o. Due and file proof of service, within a period of two (2) weeks.
List this case after three (3) weeks.
_____ NJS, J BLV 2