Bombay High Court
Pravinsingh Arjun Shedgaonkar And 2 Ors vs The State Of Goa Thr. Its Chief Secretary ... on 3 July, 2024
Author: Makarand Subhash Karnik
Bench: Makarand Subhash Karnik
15- PILWP-16-23-W MCA-197-24 W PILWP-10-24 W PILWP-17-23 W CA-76-23 W MCA-198-
24(F).DOC
Maria S.
IN THE HIGH COURT OF BOMBAY AT GOA
PI
LWRITPETI TIONNO. 16OF2023
WITH
CIVILAPPLICATI ONNO. 23OF2024
I
N
PI
LWRITPETI TIONNO. 16OF2023
WITH
MI
SCELLANEOUSCI VILAPPLI CATIONNO.197OF2024
(FILING)
I
N
PI
LWRITPETI TIONNO. 16OF2023
WITH
PI
LWRITPETI TIONNO. 10OF2024
WITH
PI
LWRITPETI TIONNO. 17OF2023
WITH
CIVILAPPLICATI ONNO. 76OF2023
I
N
PI
LWRITPETI TIONNO. 17OF2023
WITH
MISCELLANEOUSCI VI LAPPLICATI
ONNO. 198OF
2024(FILI
NG)
I
N
PI
LWRITPETI TIONNO. 17OF2023
PI
LWRITPETITI
ONNO.
16OF2023
WITH
CI
VILAPPLI
CATI
ONNO.
23OF2024
IN
PI
LWRI
TPETI
TIONNO.
16OF2023
The Goa Foundati
ont hr i
ts
Se
cre
tar
yDr.ClaudeAlv
are
s. ... Pe
tit
ione
rs
Vers
us
TheStat
eofGo athrisChief
Se
cre
tar
yAnd21Or s
. .
.Re
sponde
nts
Page1 of5
3rd Jul
y2024
15- PILWP-16-23-W MCA-197-24 W PILWP-10-24 W PILWP-17-23 W CA-76-23 W MCA-198-
24(F).DOC
Ms.NormaAlvar
es,Adv
oca
tewi
thMrOm D'
Cos
ta,Adv
oca
tef
or
t
hePet
it
ione
rs.
MrFredundeVi tr
e,SeniorAdvocaewi
t thMsPr a
chiDhanani
,
MsRohiniJa
iswalI/bVer i
tasLeg
alandMrShubha m Pr
iol
kar
,
Addi
ti
onalGov
e r
nme ntAdvocaef
t orRes
ponde
ntsNo.
1and2.
MrJanak Dwar
kadas
,Seni
orAdv
oca
tewi
thMrShi
van De
sai
,
Adv
ocaef
t orRe
sponde
ntNo.
4.
MrS hyam Mehta,Se
niorAdvoc
atewi
thMrVa
runBha
nda
nke
r,
Adv
oc a
teforRe
sponde
ntNo.5.
MsVa
lenc
iaFe
rna
nde
s,Adv
oca
tef
orRe
sponde
ntNo
.6.
MrS
hiv
anDe
sai
,Adv
oca
tef
orRe
sponde
ntsNo
.3a
nd21.
MrShiva
nDesai
,Adv
oca
tewi
thMsTa
hir
aMe
nez
es,Adv
oca
tef
or
Re
sponde
ntNo
.8.
MrDat
tapr
asa
dD.La wa
nde,Adv
ocaewi
t thMrChir
agAngea
l nd
MrJ
ayMa t
hew,Adv
ocat
esf
orRes
pondent
sNo.
7,11a
nd17.
MsS
owmy
aDr
ago,Adv
oca
tef
orRe
sponde
ntNo
.13.
MrRyan DaPi
eda
deMe neze
s,Advoca
tewi
thMsGi
naMa
ria
Al
mei
da,Adv
oca
tef
orRe
spondentNo
.18.
Mr Shubha
m Pri
olka
r,Addi
ti
ona
lGo
ver
nme
ntAdv
oca
tef
or
Re
sponde
ntNo.
15.
MrJ
.P.S
upe
kar
,Adv
oca
tef
orRe
sponde
ntsNo
.19,20a
nd22.
WITH
MI
SCELLANEOUSCIVILAPPLI
CATIONNO. 197OF
2024(
FILI
NG)
I
N
PI
LWRITPETITIONNO. 16OF2023
Imagic
oI ndi
a Pvt. Lt
d.,thr
.
Auth. Rep. Abhi ji tJ a ganna th SawantAndAnr. ... Appl ic ant s Page2 of5 3rd Jul y2024 15- PILWP-16-23-W MCA-197-24 W PILWP-10-24 W PILWP-17-23 W CA-76-23 W MCA-198- 24(F).DOC Ve rsus TheStat eofGoathritsChi ef Se cre tar yAnd21Ors. .
.Re sponde nts MrS.K.Ga nge le,Adv ocaewi t thMrVilasP .Thal i,MrRajde ep Pr abhug aonkar ,MrRa s ikBorka r,Adv oca tesf ort heAppl ic ant s.
WITH PI LWRI TPETI TIONNO.
10OF2024 WITH PI LWRI TPETI TIONNO.
17OF2023 Pr avi nsi ngh Ar jun Shedg aonk ar ... Pe tit ione rs And2Or s .
Ve rsus The St ateofGo a,thr.Chie f Se cre tar yAnd10Or s. .
..
Res ponde nts MrS haneCout inho,Adv oca tef ort hePe ti ti one rs.
MrFredundeVi tre ,SeniorAdvoc atewit hMsPr achiDhanani , MsRohiniJ ai swalI/bVeri tasLegala ndMrNe ehalVer nekar , Addi ti onalGo ver nme ntAdvoca teforRes ponde ntsNo .
1to3i n PI LWP/17/2023.
Mr Ne e halVerne kar ,Addit ionalGo v ernme nt Adv oca tef or Re spondent sNo .4to6inPI LWP/17/ 2023.
Shr iS i ddhart hS a mant,Addi ti ona lGo ver nme ntAdv oca tef or Res pondent sNo.1t o5inPIL WP/10/ 2024.
MrJ a nakDwa r kadas ,Seni orAdvocate(thr oughV.
C.)wit hMr Shi vanDesai ,Advoc atef orRes pondentNo .
11inPI LWP/17/ 2023 a ndforRes ponde ntNo.9i nPILWP/10/2024. MrS hyam Meht a,Seni orAdv ocate( thr oughV.C.)wit hMrVarun Bhandanker ,Advoca teforRe sponde ntNo .
10inPI L WP/17/ 2023 andforRes ponde ntsNo.
7and8inPILWP/10/ 2024.
MrShiva nDe s ai,Advoc atewi thMsTa hir aMe nez es,Adv oca te f orRe sponde ntNo.8.
Page3 of5 3rd Jul y2024 15- PILWP-16-23-W MCA-197-24 W PILWP-10-24 W PILWP-17-23 W CA-76-23 W MCA-198- 24(F).DOC MrDa tt apras adD.La wa nde,Adv ocaewi t thMrChi ra gAngle andMrJayMa the w,Adv ocat esforRespondentsNo.
7a nd11. MrDa t tapra sadD.La wa nde ,Adv ocatewithMrGa urav var dha n Nadka rni,Advoca te( throughV.C.)forRespondentNo.17. MsS owmy aDr ago,Adv oca tef orRe sponde ntNo .13.
MrRyanDaPieda deMe nezes ,Adv ocaewi t thMsGi naMa ria Al mei da,Adv oca teforRe sponde ntNo .18.
MrS hubham Pri olka r,Addi ti ona lGo ver nme ntAdv oca tef or Re spondentNo .15.
MrJ .P.S upe kar ,Adv oca tef orRe sponde ntsNo .19,20a nd22.
WITH CIVILAPPLICATIONNO.76OF2023 IN PILWRI TPETITIONNO.17OF2023 Pra v i nsi ngh Arj un Shedgaonk arAnd2Or s . ... Appli cant s Ve rsus The S t ateo fGo a,thr .Chief Sec retar yAnd11Or s. ..
.Re spondent s WITH MI SCELLANEOUSCIVILAPPLI CATIONNO. 198OF 2024( FILI NG) I N PI LWRITPETITIONNO. 17OF2023 Imagic oI ndi a Pvt. Lt d.,thr .
Auth. Rep. Abhi ji tJ a ganna th SawantAndAnr. ... Appl ic ant s Ve rsus TheS tat eofGo athritsChie f Secr eta ryAnd10Or s. .
.Re sponde nts MrS.K.Ga ng ele,Advoc ate wit h MrVila sP .Thal i,Mr Rajde epPr a bhuga onkar ,MrRa si kBorka r,Advoc atsf e ort he Appli cant s.
Page4 of5 3rd Jul y2024 15- PILWP-16-23-W MCA-197-24 W PILWP-10-24 W PILWP-17-23 W CA-76-23 W MCA-198- 24(F).DOC CORAM: M.S.KARNI K& VALMIKIMENEZES, JJ.
DATED : 3rdJ ULY, 2024.
P. C. Li stt hePe ti ti onso n18.
07.2024.Pl eadi ngst obec ompl et edb t hen.Adv anc eco pie stobes erv edo nal lco nce rne d.
VALMI KIMENEZES, J. M. S.KARNI K,J .
Signed by: MARIA SUZANA REBELLO Page5 of5 Designation: Personal Assistant 3rd Jul y2024 Date: 05/07/2024 11:48:29