Supreme Court - Daily Orders
Moradabad Development Authority vs Krishna Autar on 14 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.29 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26271/2017
(Arising out of impugned final judgment and order dated 18-04-2017
in CMWP No. 44720/2016 passed by the High Court Of Judicature At
Allahabad)
MORADABAD DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
KRISHNA AUTAR & ORS. Respondent(s)
(IA No.103685/2017-CONDONATION OF DELAY IN FILING and IA
No.103687/2017-EXEMPTION FROM FILING O.T. and IA
No.103686/2017-CONDONATION OF DELAY IN REFILING)
Date : 14-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Rakesh K. Upadhyay,Adv.
Mr. Amar Deep Sharma,Adv.
Ms. Aarti Upadhyay,Adv.
Mr. M. P. Shorawala, AOR
For Respondent(s) Mr. Ajay Vikram Singh, AOR
Ms. Priyanka Singh,Adv.
Mr. Pritam Bishwas,Adv.
Mr. Ujjwal Mishra,Adv.
Mr. Neelambar Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application(s), if any, stand disposed of.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.15 10:25:29 IST Reason: SIGNER CARD OF(OM PARKASH SHARMA) (RAJINDER KAUR) MR DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA AR CUM PS BRANCH OFFICER