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State of Madhya Pradesh - Section

Section 123 in The M.P. Public Health Act, 1949

123. Power of Health Officer to enter premises used for food trade.

- The Health Officer may, without notice, enter any place at any time, by day or by night, where any article of food is being manufactured, prepared, exposed or stored for sale, and inspect such article and any utensil or vessel used for manufacturing, preparing or containing the same.