Section 33(2)(b) in The Jammu and Kashmir Electricity Act, 2010

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(b)to discharge all functions of planning and coordination relating to Intra-State Transmission System with, -

(i)Central Transmission Utility;

(ii)other State Governments;

(iii)generating Companies;

(iv)Regional Power Committees;

(v)Authority;

(vi)licensees;

(viii)any other person notified by the Government in this behalf;

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