Section 21A(1)(a) in Nagpur Improvement Trust Act, 1936

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State of Maharashtra - Subsection

Section 21A(1)(a) in Nagpur Improvement Trust Act, 1936

(a)the number, designation and grades of the officers and servants (other than employees who are paid by the day or week or whose pay is charged to any sanctioned work) whom it considers it necessary and proper to continue in employment or to employ for the purposes of this Act during the succeeding year,

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State of Maharashtra - Subsection

Section 21A(1)(a) in Nagpur Improvement Trust Act, 1936