Section 2(h) in Telangana Municipal Corporations Act, 1994
(h)'words and expressions' used in this Act but not defined shall have the meanings assigned to them in the [Greater Hyderabad Municipal Corporation Act, 1955 (Act II of 1956)]. [Adapted in G.O.Ms.No.134, Municipal Administration & Urban Development (F2) Department, dated 13.10.2015.]
