Section 10 in Jammu and Kashmir Khadi and Village Industries Board Act, 1965
10. Terms of office and other conditions of service of Chairman, [Vice-Chairmen] [Substituted by IV of 1966, for 'Vice-Chairman'.], Secretary and other members of the Board.
- The terms of office and the terms and conditions of service of the Chairman, [Vice-Chairmen] [Substituted by IV of 1966, for 'Vice-Chairman'.], Secretary and other members of the Board shall be such as may be prescribed.
