Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(h) in The Orissa (State) Council for Child Welfare Rules, 1996 (h)To co-operate with other agencies, both Governmental and non-Governmental, in the organisation and administration of schemes and fund for furtherance of child welfare;
