Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Goa Animal Preservation Act, 1995

(a)“Competent authority” means a person or body of persons appointed by the Government under section 3 to perform the functions of competent authority under this Act;