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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(o) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(o)Fix rates for the royalty for grant of vending rights and monthly fee on a fair and equitable basis, with due consideration to the EPF, and review and, if desired, revise it annually.