Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in The Rajasthan Khadi and Village Industries Board Act, 1955 22. Functions and duties of officers and servants. - The functions and duties of the officers and servants of the Board shall be such, as the Board may determine by regulations.
