Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in Rules of Procedure and Conduct of Business in Lok Sabha 18. Amendments. - Amendments may be moved to such Motion of Thanks in such form as may be considered appropriate by the Speaker.
