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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(iv) in U.P. Housing and Development Board Regulations, 1982

(iv)Sen-ice Lane - In row type of houses and in such areas where sewerage system docs not exist a 3.5.m. service lane shall be provided. The length of such service lane shall be no more than 300m.